Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20B(1)] [Section 20B] [Entire Act]

Madras Presidency - Subsection

Section 20B(1)(i) in Madras Estates Land Act, 1908

(i)in the case of a local authority, in such manner as may be prescribed; and