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[Cites 0, Cited by 0] [Section 116(5)] [Section 116] [Entire Act]

NCT Delhi - Subsection

Section 116(5)(a) in The Delhi Municipal Corporation Act, 1957

(a)to make recommendations to 1[a Corporation] on matters relating to classification of vacant lands and buildings in any ward of Delhi into colonies and groups of lands and buildings and fixation of base value per unit area of vacant land or per unit area of covered space of building and factors for increase or decrease, or for no increase or decrease, thereof;