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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(xx) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(xx)to appoint, either on contract or otherwise, visiting professors, Emeritus Professors, Consultants, fellows, scholars, artists, course writers and such other persons who may contribute to the advancement of the subjects of the University;