Bombay High Court
Ghevarchand Laxmanday Chajer vs The State Of Maharashtra on 19 July, 2019
Author: Dama Seshadri Naidu
Bench: Dama Seshadri Naidu
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 547 OF 2014
Kanhaiyalal Laxmandas Adnani ....Appellant
V/S
Union Of Indai And Anr. ....Respondent
WITH CR. APPLICATION IN APPEAL NO. 643 OF 2017 In CR. APPEAL 584 OF 2014 Valentino Saldin Alias Md. Vali Alias Vally ....Appellant V/S Union Of India And Anr ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1290 OF 2017 In CR. APPEAL 547 OF 2014 Kanhaiyalal Laxmandas Adnani ....Appellant V/S Union Of India And Anr ....Respondent WITH CR. APPLICATION IN APPEAL NO. 152 OF 2018 In CR. APPEAL 547 OF 2014 Kanhaiyalal Laxmandas Adnani ....Appellant V/S Union Of India And Ors ....Respondent Page 1/4 ::: Uploaded on - 20/07/2019 ::: Downloaded on - 21/07/2019 01:16:18 ::: WITH CR. APPLICATION IN APPEAL NO. 1266 OF 2018 In CR. APPEAL 871 OF 2014 Shyamjibhai Govindbhai Patel @ Satuba J. Zala ....Appellant V/S The State Of Maharashtra And Anr ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1492 OF 2018 In CR. APPLICATION IN APPEAL 1326 OF 2015 Shyamjibhai Govindbhai Patel @ Satuba J. Zala ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 415 OF 2019 In CR. APPEAL 547 OF 2014 Kanhaiyalal Laxmandas Adnani ....Appellant V/S Union Of India And Ors ....Respondent WITH CR. APPEAL NO. 537 OF 2014 Jainarayan Omprakash Agarwal ....Appellant V/S Union Of India ....Respondent WITH Page 2/4 ::: Uploaded on - 20/07/2019 ::: Downloaded on - 21/07/2019 01:16:18 ::: CR. APPEAL NO. 607 OF 2014 Ghevarchand Laxmanday Chajer ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 606 OF 2014 Bhupendra Ramniklal Parekh ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 627 OF 2014 Vinay Sabhajit Tripathi ....Appellant V/S The State Of Maharashtra And Anr ....Respondent WITH CR. APPEAL NO. 871 OF 2014 Shyamjibhai Govindbhai Patel @ Satuba J. Zala ....Appellant V/S The State Of Maharashtra And Anr ....Respondent WITH CR. APPEAL NO. 584 OF 2014 Valentino Saldin Alias Md. Vali Alia Vally ....Appellant V/S Union Of India And Anr ....Respondent WITH Page 3/4 ::: Uploaded on - 20/07/2019 ::: Downloaded on - 21/07/2019 01:16:18 ::: CR. APPEAL NO. 588 OF 2014 Jatin Jayantilal Shah ....Appellant V/S Union Of India And Anr ....Respondent WITH CR. APPEAL NO. 33 OF 2016 Guruappa Narsing Ingle. Since Deceased ....Appellant Through Lega Heirs V/S The State Of Maharashtra (bs & Fc) ....Respondent WITH CR. APPLICATION IN APPEAL NO. 476 OF 2016 In CR. APPEAL 871 OF 2014 Shyamjibhai Govindbhai Patel @ Satuba J. Zala ....Appellant V/S The State Of Maharashtra And Anr ....Respondent N.M.Nadar i/b S.V.Marwadi For Appellant in APEAL/871/2014 H.S.Venegaonkar,CBI Ms.P.N.Dabholkar,APP CORAM : DAMA SESHADRI NAIDU, J DATE : 19th July, 2019 P.C. :
At the request of Ld.counsel for the appellant, post the matter in two weeks i.e on 02/08/2019.
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