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[Cites 0, Cited by 0] [Section 516B(2)] [Section 516B] [Entire Act]

State of Odisha - Subsection

Section 516B(2)(f) in Orissa Municipal Rules, 1953

(f)Whether the annual value has been determined on the basis of annual rental or capital cost of the building. In either case the basis for arriving at the annual value should be briefly stated.