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Calcutta High Court (Appellete Side)

School Service Commission vs Shib Kinkar Pathak& Ors on 9 June, 2014

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09.06.2014

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mb/as F. M. A. 705 of 2007 The Chairman, W.B. Regional School Service Commission Vs. Shib Kinkar Pathak& Ors.

None appears for the parties to prosecute the matter. Hearing of this matter stands adjourned for two weeks.

(Joymalya Bagchi, J.) (Arun Mishra, Chief Justice)