Delhi High Court - Orders
Ram Richpal Sharma (Sicne Deceased) Thr ... vs Vijay Kumar Bansal (Since Deceased) Thr ... on 25 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~92
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 91/2016
RAM RICHPAL SHARMA (SICNE DECEASED) THR HIS LR
..... Petitioner
Through: Mr.Ashok Gurnani and Ms.Puja
Amar Saklani, Advocates.
versus
VIJAY KUMAR BANSAL (SINCE DECEASED) THR ITS LRS
..... Respondent
Through: Mr. Rajiv Duggal and Mr.Bharat,
Kumar, Advocates for R-1 & 2.
Mr. R.K. Sahni and Ms.Pooja Handa,
Advocates for R-4 & 5.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 25.04.2022 Due to paucity of time, the matter could not be heard today. List on 15.02.2023.
YASHWANT VARMA, J.
APRIL 25, 2022/rb Signature Not Verified Digitally Signed By:NEHA Signing Date:26.04.2022 15:13:45