Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Odisha - Subsection

Section 82(1)(iv) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(iv)Dust - The industrial unit shall not produce dust to a level which will be injurious to health and cause nuisance in the area.