Allahabad High Court
Commissioner Of Income Tax-Ii Lucknow vs M/S Shark Roadways Pvt. Ltd.19 ... on 10 April, 2017
Bench: Sudhir Agarwal, Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- INCOME TAX APPEAL No. - 9 of 2013 Appellant :- Commissioner Of Income Tax-Ii Lucknow Respondent :- M/S Shark Roadways Pvt. Ltd.19 Gurudawara Road Bans Mandi Counsel for Appellant :- D.D.Chopra Counsel for Respondent :- Ashish Raj Shukla,Illigible,R.B.Shukla Hon'ble Sudhir Agarwal,J.
Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested, put up tomorrow i.e. 11th April, 2017.
Order Date :- 10.4.2017 Mukesh