Section 8 in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 8 in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

8. Officers of the University

The following shall be the officers of the University, namely:-

(i)The Chancellor.

(ii)The Vice-Chancellor,

(iii)The Deans,

(iv)The Registrar,

(v)Finance Officer.