Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Haryana - Subsection Section 36(5) in Haryana Liquor Licence Rules, 1970 (5)There will be separate premises for the licensed retail outlets of country and Indian Made foreign Liquor. The licensed retail outlets of country liquor shall not be allowed to sell beer.
