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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(o) in Jharkhand Agricultural Produce Markets Act, 2000

(o)[ "principal market yard" means any enclosure, building or locality within the market area declared to be a principal marked yard under section 5;] [Substituted by Act 60 of 1982.]