Section 42(2) in The Maharashtra State Board of Technical Education Act, 1997
(2)The accounts of the Board shall be audited by Auditor appointed by the Board with the previous approval of the [the Governing Council] [These words were Substituted for the word 'Government' by Maharashtra 3 of 2006 Section 3(a) (w.e.f. 9-1-2006).].
