Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 853] [Entire Act] State of Haryana - Subsection Section 853(4) in Punjab Jail Manual (4)With two rows of cells facing and within a reasonable distance of each other one sentry may be given charge of any number of cells up to four on one side and four on the other.
