- It shall be the duty of every inmate, -(a)to obey lawful orders and instructions of any officer of a prison and other competent authority;(b)to abide by the prison rules and regulations applicable to him;(c)to maintain the standard of cleanliness, hygiene and personal discipline required to be maintained under any law or lawful instructions;(d)to respect human dignity of fellow inmates, prison staff and others;(e)to refrain from making false or exaggerated allegations;(f)to abstain from hurting religious feelings, beliefs and faith of others;(g)to use Government property with care and not to damage or destroy, negligently or willingly, such property;(h)to assist the prison authorities in performance of their duties;(i)to maintain discipline and order; and(j)to preserve and promote correctional and reformative environment and be responsive to it.Chapter-IV Organisational Structure
