Delhi High Court - Orders
Ramesh Chand Dabas And Ors vs Union Of India And Ors on 22 January, 2019
Author: S.Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7247/2016
RAMESH CHAND DABAS AND ORS ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr.Roshan Lal Goel, Advocate for
UOI.
Mr.Yeeshu Jain, Standing Counsel
with Ms.Jyoti Tyagi, Advocate for
L&B/LAC.
Mr.Arjun Pant, Advocate for
DDA.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 22.01.2019 List on 12th March 2019.
S.MURALIDHAR, J SANJEEV NARULA, J JANUARY 22, 2019 / tr