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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(3) in The Town Panchayats, Municipalities and Municipal Corporations (Collection of Tax on Professions, Trades, Callings and Employments) Rules, 1999

(3)While increasing the rate of tax under sub-rule (1), the Council shall follow the procedures laid down in the Act for increasing the rate of tax.