Supreme Court - Daily Orders
C.I.T Kanpur vs O.P.Srivastava on 24 January, 2014
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ITEM NO.20 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 581/2014
(From the judgement and order dated 30/05/2013 in TA No.32/2006 of The
HIGH COURT OF JUDICATURE AT ALLAHABAD, BENCH AT LUCKNOW)
C.I.T KANPUR Petitioner(s)
VERSUS
O.P.SRIVASTAVA Respondent(s)
With IA 1 (c/delay in filing SLP and office report )
WITH S.L.P.(C)...CC NO. 806 of 2014
With IA 1 (c/delay in filing SLP and office report)
Date: 24/01/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Gourab Banerji, ASG
Mr. T.M. Singh, Adv.
Mr. Rahul Kaushik, Adv. for
Mrs Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Heard Mr. Gourab Banerji, learned Additional Solicitor General for the petitioner.
Delay condoned.
Special Leave Petitions are dismissed.
|(Pardeep Kumar) | |(Renu Diwan) | |AR-cum-PS | |Court Master |