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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(2)The Government shall credit interest at the rate of 12% per annum or as specified from time to time every year on the balance standing to the credit of the fund account in the beginning of the financial year for one year and by months product basis on net receipts during the year.