Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs M/S Well Wisher Construction Pvt. Ltd on 14 September, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.27 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29855/2018
(Arising out of impugned final judgment and order dated 27-11-2017
in ITA No. 642/2015 passed by the High Court Of Judicature At
Bombay)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S WELL WISHER CONSTRUCTION PVT. LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.122835/2018-CONDONATION OF DELAY
IN FILING and IA No.122849/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 14-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. Arijit Prasad, Adv.
Mr. Amarjit Singh, Adv.
Ms. Rekha Pandey, Adv.
Ms. Ashita Chawla,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending applications, if any, shall stand disposed of.
Signature Not Verified(MANAV SHARMA) Digitally signed by R NATARAJAN Date: 2018.09.17 (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) 17:06:29 IST Reason: BRANCH OFFICER