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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax vs M/S Well Wisher Construction Pvt. Ltd on 14 September, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

     ITEM NO.27                              COURT NO.7                 SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29855/2018

     (Arising out of impugned final judgment and order dated 27-11-2017
     in ITA No. 642/2015 passed by the High Court Of Judicature At
     Bombay)

     PR. COMMISSIONER OF INCOME TAX                                      Petitioner(s)

                                                    VERSUS

     M/S WELL WISHER CONSTRUCTION PVT. LTD                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.122835/2018-CONDONATION OF DELAY
     IN FILING and IA No.122849/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 14-09-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)                 Mr. Maninder Singh, ASG
                                       Mr. Arijit Prasad, Adv.
                                       Mr. Amarjit Singh, Adv.
                                       Ms. Rekha Pandey, Adv.
                                       Ms. Ashita Chawla,Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

Pending applications, if any, shall stand disposed of.

Signature Not Verified

(MANAV SHARMA) Digitally signed by R NATARAJAN Date: 2018.09.17 (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) 17:06:29 IST Reason: BRANCH OFFICER