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The Electricity Department, Rep. By Its ... vs M/S Suryachakra Power Corporation ... on 20 February, 2015

.     ITEM NO.18                               COURT NO.7                   SECTION XVII

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

     Civil Appeal               No(s).     1652/2015

     THE ELECTRICITY DEPARTMENT,
     A&N ADMINISTRATION AND ANR.                                            Appellant(s)

                                                       VERSUS

     M/S SURYACHAKRA POWER CORPORATION LIMITED.                             Respondent(s)

     (with appln. (s) for stay and office report)


     Date : 20/02/2015 This appeal was called on for hearing today.

     CORAM :
                         HON’BLE MR. JUSTICE J. CHELAMESWAR
                         HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Appellant(s)                Mr.     Rakesh Khanna,Sr.Adv.
                                     Mr.     Mohit Paul,Adv.
                                     Ms.     Ruchi Sindhwani,Adv.
                                     Ms.     Megha Bharara,Adv.
                                     Mr.     Anirudh Tanwar,Adv.


     For Respondent(s)               Mr.     Gurukrishna Kumar,Sr.Adv.
                                     Mr.     Ananga Bhattacharyya,Adv.
                                     Mr.     Rohit Rao N,Adv.
                                     Mr.     Tarun Gulia,Adv.


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Appeal admitted.

Issue notice on the application for stay returnable in three weeks. Mr. Ananga Bhattacharyya, learned counsel appearing on caveat accepts notice on behalf of the respondent. He may file reply within two weeks.

            [O.P. SHARMA]                                            [INDU BALA KAPUR]
             COURT MASTER                                              COURT MASTER