Section 11(1)(e) in The West Bengal Board of Madrasah Education Act, 1994.

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State of West Bengal - Subsection

Section 11(1)(e) in The West Bengal Board of Madrasah Education Act, 1994.

(e)directly or indirectly, by himself or his partner, -

(i)has or had any share or interest in any text-book approved by the Board or published by or under the authority of the Board, or

(ii)has any interests in any work done by order of, or in any contract entered into on behalf of, the Board: