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State of Uttar Pradesh - Section

Section 19 in The Bar Council of Uttar Pradesh Election Rules, 1968

19. Supply of voting papers to voters voting in person.

- The Presiding Officers shall on the date and at the time or hours fixed in this behalf, supply a voting paper to each voter in his polling booth, who applies in person therefor, and take his signature in the list of voters against the voter's name to signify the issue of the voting paper.