Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 2 in Uttarakhand Annual Transfer for Public Servants Act, 2017 2. Overrtding effect. - This Act shall have effect notwithstanding anything inconsistent therewith contained in any other service rules before the commencement of this Act.
