Section 10(a) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006
(a)For Lower Primary (LP) and Middle English (ME) level Schools, the school shall have at least 2 (two) Bifhas of land in one plot in case of rural areas and 1 (one) Bigha of land in one plot an case of Municipal and Town Committee areas including Guwahati Metropolitan Development Authority area and Guwahati Municipal Corporation Area.
