Section 45(7)(e) in Rajasthan Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 45(7)] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(7)(e) in Rajasthan Co-operative Societies Rules, 2003

(e)by publication in a newspaper having circulation in the area of operation of the society;

(ii)The notice of the election along with the election programme shall also be affixed on the notice board of the society and at such public places of importance as may be decided by the Election Officer.]

(iii)the notice shall contain information regarding -

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State of Rajasthan - Subsection

Section 45(7)(e) in Rajasthan Co-operative Societies Rules, 2003