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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax 2 vs M/S E4E Business Solutions Pvt. Ltd. on 1 July, 2019

Bench: Uday Umesh Lalit, Vineet Saran

                                           1

     ITEM NO.28 + 63                   COURT NO.8                SECTION IV-A

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15506/2019

     (Arising out of impugned final judgment and order dated 31-08-2018
     in ITA No. 327/2016 passed by the High Court Of Karnataka At
     Bengaluru)

     THE PR. COMMISSIONER OF INCOME TAX 2 & ANR.              Petitioner(s)

                                          VERSUS

     M/S E4E BUSINESS SOLUTIONS PVT. LTD.                     Respondent(s)

     (IA No.78356/2019-CONDONATION OF DELAY IN FILING )

     WITH
     Diary No(s). 11598/2019 (IV-A)
     ( IA No.84965/2019-CONDONATION OF DELAY IN FILING

     Diary No(s). 11690/2019 (IV-A)
     (IA   No.80701/2019-CONDONATION   OF  DELAY   IN        FILING   and     IA
     No.80702/2019-CONDONATION OF DELAY IN REFILING)


     Diary No(s). 12019/2019 (IV-A)
     (IA No.78098/2019-CONDONATION OF DELAY IN FILING)


     Diary No(s). 13502/2019 (IV-A)
     (IA No.79631/2019-CONDONATION OF DELAY IN FILING)

     Diary No(s). 13619/2019 (IV-A)
     (IA No.79497/2019-CONDONATION OF DELAY IN FILING)

     Diary No(s). 13651/2019 (IV-A)
     (IA No.88832/2019-CONDONATION OF DELAY IN FILING and
      IA No.88833/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)


      Diary No(s). 13665/2019 (IV-A)
     (IA No.80039/2019-CONDONATION OF DELAY IN FILING)
Signature Not Verified


      Diary No(s). 13667/2019 (IV-A)
Digitally signed by
INDU MARWAH
Date: 2019.07.03

     (IA No.81162/2019-CONDONATION OF DELAY IN FILING)
17:06:43 IST
Reason:




      Diary No(s). 15490/2019 (IV-A)
     (IA No.84208/2019-CONDONATION OF DELAY IN FILING and IA
     No.84209/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
                                  2



 Diary No(s). 15497/2019 (IV-A)
( IA No.89738/2019-CONDONATION OF DELAY IN FILING)


 Diary No(s). 15509/2019 (IV-A)
(IA No.79894/2019-CONDONATION OF DELAY IN FILING)


 Diary No(s). 15538/2019 (IV-A)
(IA No.81075/2019-CONDONATION OF DELAY IN FILING)

 Diary No(s). 15539/2019 (IV-A)
(IA No.81136/2019-CONDONATION OF DELAY IN FILING)


 Diary No(s). 15541/2019 (IV-A)
(IA No.79360/2019-CONDONATION OF DELAY IN FILING)

 Diary No(s). 15556/2019 (IV-A)
(IA No.86301/2019-CONDONATION OF DELAY IN FILING and IA
No.86302/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

 Diary No(s). 15753/2019 (IV-A)
(IA No.87226/2019-CONDONATION OF DELAY IN FILING)

 Diary No(s). 17318/2019 (IV-A)
(IA No.87455/2019-CONDONATION OF DELAY IN FILING)


 Diary No(s). 17320/2019 (IV-A)
(IA No.84442/2019-CONDONATION OF DELAY IN FILING and IA
No.84444/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

 Diary No(s). 17338/2019 (IV-A)
(IA No.83920/2019-CONDONATION OF DELAY IN FILING
IA No. 12564/2019 - STAY APPLICATION)

Diary No(s). 17343/2019 (IV-A)
(IA No.80857/2019-CONDONATION OF DELAY IN FILING
IA No. 12564/2019 - STAY APPLICATION)

 Diary No(s). 17351/2019 (IV-A)
(IA No.82560/2019-CONDONATION OF DELAY IN FILING
IA No. 12564/2019 - STAY APPLICATION)

 Diary No(s). 18347/2019 (IV-A)
(IA No.85056/2019-CONDONATION OF DELAY IN FILING and IA
No.85059/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 12564/2019 - STAY APPLICATION)

 Diary No(s). 18775/2019 (IV-A)
                                    3

(IA No.85042/2019-CONDONATION OF DELAY IN FILING)

 Diary No(s). 18777/2019 (IV-A)
(IA No.87008/2019-CONDONATION OF DELAY IN FILING)

 Diary No(s). 18785/2019 (IV-A)
(IA No.87798/2019-CONDONATION OF DELAY IN FILING)


 Diary No(s). 18834/2019 (IV-A)
(IA No.87772/2019-CONDONATION OF DELAY IN FILING)

 Diary No(s). 18961/2019 (IV-A)
(IA No.87119/2019-CONDONATION OF DELAY IN FILING)

 Diary No(s). 18981/2019 (IV-A)
(IA No.87800/2019-CONDONATION OF DELAY IN FILING)


 Diary No(s). 18982/2019 (IV-A)
(IA No.86017/2019-CONDONATION OF DELAY IN FILING)


 Diary No(s). 20146/2019 (IV-A)
(IA No.89345/2019-CONDONATION OF DELAY IN FILING)


 Diary No(s). 20154/2019 (IV-A)
(IA No.88715/2019-CONDONATION OF DELAY IN FILING)

 Diary No(s). 20168/2019 (IV-A)
(IA No.88610/2019-CONDONATION OF DELAY IN FILING)


 Diary No(s). 20170/2019 (IV-A)
( IA No.88604/2019-CONDONATION OF DELAY IN FILING)

Item 63

 Diary No(s). 18963/2019 (IV-A)
(APPLICATION FOR CONDONATION OF DELAY IN FILING)


Date : 01-07-2019 These petitions were called on for hearing today
CORAM :
         HON'BLE MR. JUSTICE UDAY UMESH LALIT
         HON'BLE MR. JUSTICE VINEET SARAN


For Petitioner(s)   Mr. Tushar   Mehta, ASG
                     Mr. Ashok   K. srivastava, Sr. Adv.
                     Mr. Zoheb   Hussain, Adv.
                     Mr. Rajat   Nair, Adv,
                                  4

                     Mrs. Anil Katiyar, AOR

For Respondent(s)   Mr. Sunil Agarwal, Adv.
                    Mr. Harpreet Singh Ajmani, AOR

                    Mr. Kavita Jha, Adv.
                    Mr. Udit Naresh, Adv.


           UPON hearing the counsel the Court made the following
                              O R D E R

Delay condoned Issue notice, returnable on 10.7.2019. List along with SLP(C ) No.5228/2019 and other connected matters.

Learned counsel appearing for the parties are at liberty to file additional documents along with their affidavits before the next date.

(INDU MARWAH)                                    (SUMAN JAIN)
COURT MASTER                                    BRANCH OFFICER