Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 2 vs M/S E4E Business Solutions Pvt. Ltd. on 1 July, 2019
Bench: Uday Umesh Lalit, Vineet Saran
1
ITEM NO.28 + 63 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15506/2019
(Arising out of impugned final judgment and order dated 31-08-2018
in ITA No. 327/2016 passed by the High Court Of Karnataka At
Bengaluru)
THE PR. COMMISSIONER OF INCOME TAX 2 & ANR. Petitioner(s)
VERSUS
M/S E4E BUSINESS SOLUTIONS PVT. LTD. Respondent(s)
(IA No.78356/2019-CONDONATION OF DELAY IN FILING )
WITH
Diary No(s). 11598/2019 (IV-A)
( IA No.84965/2019-CONDONATION OF DELAY IN FILING
Diary No(s). 11690/2019 (IV-A)
(IA No.80701/2019-CONDONATION OF DELAY IN FILING and IA
No.80702/2019-CONDONATION OF DELAY IN REFILING)
Diary No(s). 12019/2019 (IV-A)
(IA No.78098/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 13502/2019 (IV-A)
(IA No.79631/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 13619/2019 (IV-A)
(IA No.79497/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 13651/2019 (IV-A)
(IA No.88832/2019-CONDONATION OF DELAY IN FILING and
IA No.88833/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 13665/2019 (IV-A)
(IA No.80039/2019-CONDONATION OF DELAY IN FILING)
Signature Not Verified
Diary No(s). 13667/2019 (IV-A)
Digitally signed by
INDU MARWAH
Date: 2019.07.03
(IA No.81162/2019-CONDONATION OF DELAY IN FILING)
17:06:43 IST
Reason:
Diary No(s). 15490/2019 (IV-A)
(IA No.84208/2019-CONDONATION OF DELAY IN FILING and IA
No.84209/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
2
Diary No(s). 15497/2019 (IV-A)
( IA No.89738/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 15509/2019 (IV-A)
(IA No.79894/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 15538/2019 (IV-A)
(IA No.81075/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 15539/2019 (IV-A)
(IA No.81136/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 15541/2019 (IV-A)
(IA No.79360/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 15556/2019 (IV-A)
(IA No.86301/2019-CONDONATION OF DELAY IN FILING and IA
No.86302/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 15753/2019 (IV-A)
(IA No.87226/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 17318/2019 (IV-A)
(IA No.87455/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 17320/2019 (IV-A)
(IA No.84442/2019-CONDONATION OF DELAY IN FILING and IA
No.84444/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 17338/2019 (IV-A)
(IA No.83920/2019-CONDONATION OF DELAY IN FILING
IA No. 12564/2019 - STAY APPLICATION)
Diary No(s). 17343/2019 (IV-A)
(IA No.80857/2019-CONDONATION OF DELAY IN FILING
IA No. 12564/2019 - STAY APPLICATION)
Diary No(s). 17351/2019 (IV-A)
(IA No.82560/2019-CONDONATION OF DELAY IN FILING
IA No. 12564/2019 - STAY APPLICATION)
Diary No(s). 18347/2019 (IV-A)
(IA No.85056/2019-CONDONATION OF DELAY IN FILING and IA
No.85059/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 12564/2019 - STAY APPLICATION)
Diary No(s). 18775/2019 (IV-A)
3
(IA No.85042/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 18777/2019 (IV-A)
(IA No.87008/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 18785/2019 (IV-A)
(IA No.87798/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 18834/2019 (IV-A)
(IA No.87772/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 18961/2019 (IV-A)
(IA No.87119/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 18981/2019 (IV-A)
(IA No.87800/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 18982/2019 (IV-A)
(IA No.86017/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 20146/2019 (IV-A)
(IA No.89345/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 20154/2019 (IV-A)
(IA No.88715/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 20168/2019 (IV-A)
(IA No.88610/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 20170/2019 (IV-A)
( IA No.88604/2019-CONDONATION OF DELAY IN FILING)
Item 63
Diary No(s). 18963/2019 (IV-A)
(APPLICATION FOR CONDONATION OF DELAY IN FILING)
Date : 01-07-2019 These petitions were called on for hearing today
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. Ashok K. srivastava, Sr. Adv.
Mr. Zoheb Hussain, Adv.
Mr. Rajat Nair, Adv,
4
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Sunil Agarwal, Adv.
Mr. Harpreet Singh Ajmani, AOR
Mr. Kavita Jha, Adv.
Mr. Udit Naresh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned Issue notice, returnable on 10.7.2019. List along with SLP(C ) No.5228/2019 and other connected matters.
Learned counsel appearing for the parties are at liberty to file additional documents along with their affidavits before the next date.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER