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[Cites 0, Cited by 0] [Section 2(55)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(55)(a) in The Income Tax Act, 2025

(a)any enterprise or undertaking wholly engaged in the business referred to in section 80-IA(4) or 80-IAB(1) of the Income-tax Act, 1961; or