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State of Jharkhand - Section

Section 11 in Jharkhand Freedom of Religion Rules, 2017

11. Compensation.

- Any person within the meaning of victim under this rule will be entitled to compensation, within the meaning of Jharkhand Victim Compensation Scheme, 2016.Form AIntimation regarding conversion from one religious faith to anotherTo,The District Magistrate,District.________Sir,I, as a religious priest intend to perform necessary ceremony for conversion of Shri ______________son of _____ Resident of village/ Muhalla__________________, Post Office , Police Station , District___________________from___________religious faith to________religious faith, do hereby, give intimation of conversion as required by sub-rule of Rule 3(1) of the Jharkhand Freedom of Religious Rules, 2017 as follows:-