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[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(6)(f) in The U.P. Harcourt Butler Technical University Act, 2016

(f)assess the manpower requirements of trained persons in innovative and contemporary research areas in different fields, such as, commerce, industry, social service, science, engineering and technology etc., and make necessary recommendations to the Academic Council for introducing and strengthening relevant courses of study;