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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2) in Jodhpur Development Authority Appellate Tribunal Rules, 2017

(2)The Tribunal shall have the same powers as are vested in a civil court the Code of Civil Procedure, 1908 (Central Act No. V of 1908) in respect of hearing and deciding of review applications.