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[Cites 0, Cited by 0] [Section 254] [Entire Act]

Union of India - Subsection

Section 254(3) in The Navy (Pay And Allowances) Regulations, 1966

(3)The other conditions to which the grant of advance is subject are laid down in the form of agreement prescribed in Appendix XI-F which shall be signed and completed by every recipient of an advance.