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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4) in The Sugarcane Control Order, 1966

(4)Where sugarcane is purchased through an agent, the producer or the agent shall pay or tender payment of such price within the period and in the manner aforesaid if neither of them has so paid or tendered payment, each of them shall be deemed to have contravened the provisions of this clause.