Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(1) in Karnataka Secondary Education Examination Board Act, 1966

(1)The Board may associate with itself persons not exceeding three, whose assistance or advice it may desire in performing any of its functions under this Act.