Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] NCT Delhi - Subsection Section 173(ii) in Delhi Goods and Services Tax Act, 2017 (ii)in the New Delhi Municipal Council Act, 1994, clause (d) of sub-section(1) of section 60 shall be omitted.
