Section 18 in The Rajasthan Homoeopathic Medicine Act, 1969
18. Notification of elections etc.
- The name of every member, Vice-Chairman or Chairman of the Board elected or nominated under this Act and of every member, Vice-Chairman or Chairman who has resigned under section 8 or vacated his office under section 10 or has been removed therefrom under section 11, shall be notified in the official gazette.
