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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Jawaharlal Nehru University Act, 1966

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
22nd April, 1969: See Notification No. S.O. 1525, dated the 21st April, 1969, Gazette of India, 1969, Pt. II, Section 3(ii), p. 1443.