Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(5) in Shatabdi Anna Kalash Yojana Rules, 2011

(5)The rates at which the PDS shop shall be paid for the food grains utilized from the revolving stock shall be determined, from time to time, by the Disaster Management Department in consultation with the Food and Consumer Affairs Department.