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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(2)(f) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(f)Take appropriate steps in the field of research and development including opening of an Institute, for better management, prevention and mitigation of disasters.