Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 1, Cited by 192] [Constitution] Constitution Article Article 63 in Constitution of India 63. The Vice-President of India There shall be a Vice-President of India.
