Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 6 in The North- Western Provinces And Oudh Act, 1890 6. [ Amendment of Act 16 of 1882 .] Rep. by the Bundelkhand Encumbered Estates Act, 1903 (U. P. Act 1 of 1903 ).
