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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2)(o) in The State Financial Corporations Act, 1951

(o)[ the form and manner in which the balance sheet and the accounts of the Financial Corporation shall be prepared; [ Inserted by Act 39 of 2000, Section 35 (w.e.f. 5.9.2000).]