Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] Union of India - Subsection Section 26(1)(k) in The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013 (k)Secretary of the Department of the State Government dealing with development of the Scheduled Castes—Member-Secretary, ex officio;