Punjab-Haryana High Court
M/S Ramesh Rice Traders Malout And Anr vs Punjab State Cooperative Supply And ... on 5 April, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
134
In the High Court of Punjab and Haryana, at Chandigarh
Civil Revision No. 1258 of 2022
Date of Decision: 05.04.2022
M/s Ramesh Rice Traders Malout and Another
... Petitioner(s)
Versus
The Punjab State Co-operative Supply and Marketing Federation Limited
... Respondent(s)
CORAM: Hon'ble Mr. Justice Anil Kshetarpal.
Present: Mr. R.S.Rangpuri, Advocate
for the petitioner(s).
Anil Kshetarpal, J.
1. The learned counsel representing the petitioners, after arguing for some time, prays for permission to withdraw the present revision petition with liberty to file an application before the Executing Court.
2. Ordered accordingly.
(Anil Kshetarpal) Judge April 05, 2022 "DK"
Whether speaking/reasoned :Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 06-04-2022 20:30:32 :::