Section 59 in Gujarat State Council for Physiotherapy Rules, 2013
59. Notice of Meetings of Executive Committee.
- All members of the Executive Committee shall be given seven clear days' notice of an ordinary meeting and three clear days' notice in case of an extraordinary meeting. Such notice shall specify' the date, time and place of the meeting and state whether the meeting is for general business or for any special business and the nature of such business shall also be mentioned in the notice.
