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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(1)(d) in The Goa Excise Duty Act, 1964

(d)commits, as such officer, any other act to the injury of any person, without having reason to believe that, such act is required for the execution of his duty;