Delhi High Court - Orders
Saddad Alam vs State (Govt. Of Nct Of Delhi) on 6 September, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2475/2023
SADDAD ALAM ..... Petitioner
Through: Mr. Aditya Aggarwal, Ms. Kajol
Garg, Mr. Naveen Panwar, Advocates
M.No.8368387547
versus
STATE (GOVT. OF NCT OF DELHI) ..... Respondent
Through: Mr. Utkarsh, APP for State with SI
Sumit, P.S. Kalindi Kunj
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 06.09.2023
1. Arguments heard. Judgment reserved.
2. The counsel for the petitioner and the Additional Public Prosecutor for the respondent/State shall file brief written synopsis along with case laws which they relied upon with exchange of copies within a week.
DR. SUDHIR KUMAR JAIN, J SEPTEMBER 6, 2023 j This is a digitally signed order.
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