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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(2) in Tamil Nadu Prohibition Act, 1937

(2)The [State] [This word was substituted for the word 'Provincial' by the Adaptation Order of 1950.] Government shall from time to time determine the form of the bond to he used in any local area,