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Chattisgarh High Court

State Of Chhattisgarh vs M/S Monnet Power Limited 28 ... on 4 September, 2018

     HIGH COURT OF CHHATTISGARH, BILASPUR

                       Order Sheet

                 WPC No. 1633 of 2016

State of Chhattisgarh Versus M/s Monnet Power Limited




04/09/2018        Shri Shashank Thakur, GA for the
             State/petitioner.
                  Shri Ankit Singhal, counsel for the
             respondent.

Learned counsel for the respondent prays for and is allowed 2 weeks' time to file some documents.

List the matter thereafter.

Sd/-

Judge (Prashant Kumar Mishra) Barve