Chattisgarh High Court
State Of Chhattisgarh vs M/S Monnet Power Limited 28 ... on 4 September, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1633 of 2016
State of Chhattisgarh Versus M/s Monnet Power Limited
04/09/2018 Shri Shashank Thakur, GA for the
State/petitioner.
Shri Ankit Singhal, counsel for the
respondent.
Learned counsel for the respondent prays for and is allowed 2 weeks' time to file some documents.
List the matter thereafter.
Sd/-
Judge (Prashant Kumar Mishra) Barve