Section 3(3)(b) in The Orissa Survey and Settlement Act, 1958

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State of Odisha - Subsection

Section 3(3)(b) in The Orissa Survey and Settlement Act, 1958

(b)Where in any local area not less than one-half of the total number of raiyats apply for the survey, depositing or giving security for such amount towards the payment of expenses as the Government may direct.

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State of Odisha - Subsection

Section 3(3)(b) in The Orissa Survey and Settlement Act, 1958